Section 162(2) in The Haryana Motor Vehicles Rules, 1993
(2)Pollution Underr Control Cetificate" shall be issued for a period of 6 months from the date of issue. A sum of Rs. 15 in respect of petrol driven vehicles and a sum of Rs. 25 in respect of diesel driven vehicles for the issue of Pollution Underr Control Cetificate shall be charged. An additional sum of Rs. 5 may be charged for minor adjustment.
