Delhi High Court - Orders
Samuel Watharkar vs Shri Nathu Ram Now Deceased & Ors on 20 November, 2025
$~69
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.F.A. 15/2022, CM APPL. 36751/2022-Stay, CM APPL.
29046/2024
SAMUEL WATHARKAR .....Appellant
Through: Mr. J.K. Bhola, Mr. Siddhant
Saraswat, Ms. Kimmi Brara, Advs.
versus
SHRI NATHU RAM NOW DECEASED & ORS. .....Respondents
Through: Mr. Chetanya Puri, SPC with Mr.
Rishab Jain, Advocate for R-1 & 2
Mr. M. Sufian Siddiqui, Mr. Rakesh
Bhugra, Mr. Md. Niyazuddin and
Ms. Alya Veronica, Advocates for
R-1 to 3
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 20.11.2025 List the matter on the date already fixed i.e. 09.12.2025.
SAURABH BANERJEE, J NOVEMBER 20, 2025/So This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/11/2025 at 23:08:46