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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(a) in The M.P. Cinemas (Exhibition of Films By Video Cassette Recorder/player) Licensing Rules, 1983

(a)The distance between the existing permanent, semipermanent or touring cinemas and the Cinemas to be constructed here-in-after shall not be less than 100 meters.