Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Madhya Pradesh - Subsection Section 13(iii) in The M.P. Cotton Ginning and Pressing Factories Rules, 1962 (iii)The exception shall be limited to one season only, and shall, for reasons to be recorded in writing, be liable to be withdrawn at any time.
