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[Cites 0, Cited by 0] [Section 3B(2)] [Section 3B] [Entire Act]

State of Rajasthan - Subsection

Section 3B(2)(c) in The Rajasthan Minor Mineral Concession Rules, 1986

(c)a valid no dues certificate from the concerned Mining Engineer/Assistant Mining Engineer if the applicant holds or has held any mineral concession in the State;