Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115(3)] [Section 115] [Entire Act] State of Manipur - Subsection Section 115(3)(c) in Manipur Land Revenue and Land Reforms Act, 1960 (c)the average prices of crops and commodities in the locality during the three years preceding the date of application;