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State of Madhya Pradesh - Section

Section 6 in The M.P. Govansh Vadh Pratishedh Adhiniyam, 2004

6. Prohibition on transport of cow progeny for slaughter.

- No person shall transport or offer for transport or cause to be transported any cow progeny from any place within the State to any place outside the State, for the purpose of its slaughter in contravention of the provision of this Act or with the knowledge that it will be or is likely to be, so slaughtered.