Punjab-Haryana High Court
Om Parkash And Others vs S.K. Kalia on 20 September, 2010
Author: Alok Singh
Bench: Alok Singh
In the High Court of Punjab and Haryana, Chandigarh.
CR No. 1062 of 2003 (O&M)
Date of Decision: 20.09.2010
Om Parkash and others
....Petitioners
Versus
S.K. Kalia
....Respondent.
Coram:- Hon'ble Mr. Justice Alok Singh
1.Whether reporters of local news papers may be allowed to see
judgement ?
2. To be referred to reporters or not ?
3. Whether the judgement should be reported in the Digest ?
Present: Mr. S.C. Chhabra, Advocate
for the petitioner.
Mr. T.N. Gupta, Advocate
for the respondent.
...
Alok Singh, J.
In view of the order passed today in C.R. No.1593 of 2002, (S.K. Kalia Vs. Om Parkash and others), present petition is dismissed.
( Alok Singh ) Judge 20.09.2010 sk.