Section 89 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
89. Flue size [Sections 8(2) and 25(2)(f)].
- Every fireplace shall have a flue giving a brick opening of not less than 9 inches x 9 inches :Provided that in case of R.C.C. construction a flue shall not be less than 9 inches x 4½ inches.
