Section 9(1) in The M.P. Ashaskiya Shikshan Sanstha (Institutional Fund) Rules, 1983
(1)The Principal/Headmaster concerned shall prepare the pay bills of the teachers and other employees of the institution in Form I before the 20th of the salary month, wherein the amount of salary payable to every employee and deductions to be made therefrom shall be shown. The pay bill shall be countersigned by the representative nominated by the Management.
