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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Manipur - Subsection

Section 7(ii) in Manipur Technical University Act, 2016

(ii)make reservations in favour of the Scheduled Castes, the Scheduled Tribes, Other Backward Classes, girl students and oilier categories in accordance with any law or orders of the State Government for the time being in force.