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State of Jharkhand - Section

Section 24 in Bihar Factories Rules, 1950

24. Temperature to be recorded at each hygrometer.

- At each hygrometer maintained in accordance with rule 21, correct wet and dry bulb temperature shall be recorded thrice daily during each working day. The temperature shall be taken between 7 A. M. and 9 A. M. between 11 A. M. and 2 P. M. (but not in the rest interval) and between 4 P. M. and 5.30 P. M. In exceptional circumstances, such additional readings and between such hours, as the Inspector may specify, shall be taken. The temperature shall be entered in a Humidity Register in the prescribed Form no. 6 maintained in the factory at the end of the each month, the persons who have taken the readings shall sign the register and certify the correctness of the entries. The Register shall always be available for inspection by the Inspector.