Gauhati High Court
Sushil Kumar Sah And 2 Ors vs The Union Of India And 4 Ors on 7 March, 2022
Author: Manash Ranjan Pathak
Bench: Manash Ranjan Pathak
Page No.# 1/26
GAHC010214502021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/7167/2021
SUSHIL KUMAR SAH AND 2 ORS
S/O LAT RAGHU NATH SAH,R/O WARD NO. 2, RANGAPARA RAILWAY
STATION, DIST- SONITPUR, ASSAM, PIN-784505
VERSUS
THE UNION OF INDIA AND 4 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA,
MINISTRY OF RAILWAYS, RAIL BHAWAN, NEW DELHI-110001
2:GENERAL MANAGER
N.F. RAILWAY
MALIGAON
GUWAHATI-11
3:THE DIVISIONAL RAILWAY MANAGER (C)
N.F. RAILWAY
RANGIYA DIVISION
RANGIYA
DIST- KAMRUP
ASSAM
4:THE CHIEF COMMERCIAL MANAGER
N.F. RAILWAY
MALIGAON
GUWAHATI-11
5:SENIOR DIVISIONAL COMMERCIAL MANAGER
N.F. RAILWAY
RANGIYA DIVISION
RANGIYA
Page No.# 2/26
DIST- KAMRUP
ASSA
Advocate for the Petitioner : MR S NATH
Advocate for the Respondent : MR B SARMA (SC, N.F. RAILWAYS)
Linked Case : WP(C)/1636/2019
ARUNAVA DAS AND 12 ORS.
S/O. LT. HAJARI LAL DAS
C/O. LILA DAS
BONGAIGAON ROAD
OPPOSITE BONGAIGAON POLICE STATION
P.O. AND DIST. BONGAIGAON
ASSAM-783380.
2: RANJIT GUPTA KANU
S/O. LT. RAMRATAN KANU
RAMKRISHNA MISSION ROAD
NEAR MANASHA MANDIR
P.O. AND DIST. BONGAIGAON
ASSAM-783380.
3: PIJUSH KANTI GUPTA
S/O. LT. PREM NATH GUPTA
NATUNPARA
COLLEGE ROAD
P.O. AND DIST. BONGAIGAON
ASSAM-783380.
5: PRADIP GHOSH @ PRADIP KUMAR GHOSH
S/O. LT. PARESH CH. GHOSH
R/O. BABUPARA
DIST. BONGAIGAON
ASSAM-783380.
6: HARI MOHAN CHOUDHURY
S/O. LT. RAMESH CH. CHOUDHURY
R/O. CHOUDHURY BHAVAN
NATUNPARA COLLEGE ROAD
DIST. BONGAIGAON
ASSAM-783380.
Page No.# 3/26
7: SMT. TARA MAHATO
S/O. LT. RAJAN MAHATO
R/O. RLY QTR. NO. F-254-B
HOSPITAL COLONY
P.O. AND DIST. BONGAIGAON
ASSAM-783380.
8: TAPASH NATH
S/O. LT. NAKUSWAR NATH
R/O. BHAKARIVITA BONGAIGAON
P.O. AND DIST. BONGAIGAON
ASSAM-783380.
9: SMT. BHARATI SAHA
W/O. LT. JYOTSNA KUMAR SAHA
R/O. BAGAN ROAD
WARD NO. 2
P.O. AND DIST. BONGAIGAON
ASSAM-783380.
10: SMT. RAM PIYARI DEVI
W/O. LT. BHANU SAHANI
R/O. NEW BONGAIGAON TUNIA PAR
BHAOULAGURI
WARD NO.9
P.O. AND DIST. BONGAIGAON
-783380.
11: PRADIP KISHORIE BHATTACHARJEE
S/O. LT. P. K. BHATTACHJEE
R/O. WEST KHARABARI ROAD
WARD NO. 2
JIBAN BISWAS SARAVI
P.S. KOTWALI
P.O. AND P.S. KOCHBIHAR
WEST BENGAL.
12: SMT. ILA BANERJEE
W/O. LT. DULAL CH. BANERJEE
R/O. BIRPARA- 1 GP
P.S. JALPAIGURI
Page No.# 4/26
P.O. BIRAPARA
DIST. JALPAIGURI
WEST BENGAL.
13: HARENDRA NATH DAS
S/O. LT. UPENDRA NATH DAS
R/O. EAST KHALISAMARI
BHATIBARI
JALPAIGURI
WEST BENGAL
DIST. ALIPUR
PIN-736202.
14: P. SURESH KUMAR
S/O. LT. E. PANKAJASON
R/O. 28/1399
PANKAJ KADAVANTHRA
ERNAKULAM
KERALA
INDIA
KOCHI-682020.
VERSUS
THE UNION OF INDIA AND 6 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI.
2:THE GENERAL MANAGER
N.F. RAILWAY
MALIGAON
GUWAHATI-11.
3:INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD.
NEW DELHI
INDIA
REP. BY THE CHAIRMAN AND MANAGING DIRECTOR REGIONAL OFFICE-
4-D
MANDOVI APARTMENT
AMBARI
G.N.B. ROAD
GUWAHATI-781001.
4:THE CHAIRMAN AND MANAGING DIRECTOR
INDIAN RAIWAY CATERING AND TOURISM CORPORATION LTD. NEW
Page No.# 5/26
DELHI
INDIA
REGIONAL OFFICE 4-D MANDOVI APARTMENT
AMBARI
G.N.B. ROAD
GUWAHATI-781001.
5:THE DIVISIONAL RAILWAY MANAGER (C)
N.F. RAILWAY
RANGIA DIVISION
RANGIA
DIST. KAMRUP (R)
ASSAM-781354.
6:THE CHIEF COMMERCIAL MANAGER
N.R. RAILWAY
MALIGAON
GUWAHATI-11
DIST. KAMRUP (M)
ASSAM.
7:THE DIVISIONAL COMMERCIAL MANAGER
RANGIA DIVISION
RANGIA
DIST. KAMRUP (R)
ASSAM-781354.
------------
Advocate for : MR. T H HAZARIKA Advocate for : SC NF RLY appearing for THE UNION OF INDIA AND 6 ORS.
Linked Case : WP(C)/5143/2014 N.F. RAILWAY VENDING and CATERING CONTRACTORS ASSOCIATION LUMDING DIVISION REP. BY ITS SECRETARY VERSUS THE UNION OF INDIA and 2 ORS REP. BY THE GENERAL MANAGER N.F. RAILWAY MALIGAON GUWAHATI Page No.# 6/26 ASSAM 2:ASSTT. COMMERCIAL MANAGER NORTH EAST FRONTIER RAILWAY GHY-01 3:DIVISIONAL COMMERCIAL MANAGER NORTH EAST FRONTIER RAILWAY GHY-01
------------
Advocate for : MR.S DUTTA Advocate for : SC NF RLY appearing for THE UNION OF INDIA and 2 ORS Linked Case : WP(C)/7018/2021 RANJIT KUMAR ROY S/O. LT. BISHNU ROY R/O. HARIPUR BARBETTA P.S. SARAIRANJAN SAMASTIPUR (BIHAR) TEMPORARY ADDRESS- C/O. ANANDI SHAH SHOP TINIA PAR NEW BONGAIGAON P.O. AND P.S. BONGAIGAON PIN-783380.
VERSUS THE UNION OF INDIA AND 5 ORS. REP. BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF RAILWAYS RAIL BHAWAN NEW DELHI.
2:THE GENERAL MANAGER N. F. RAILWAY MALIGAON GUWAHATI-11.
3:INDIAN RAILWAY CATERING AND TOURISM CORPN. LTD. NEW DELHI INDIA REP. BY THE CHAIRMAN AND MANAGING DIRECTOR REGIONAL OFFICE- 4-D Page No.# 7/26 MANDOVI PARTMENT AMBARI G.N.B. ROAD GUWAHATI-781001. 4:THE CHAIRMAN AND MANAGING DIRECTOR INDIAN RAILWAY CATERING AND TOURISM CORPN. LTD. NEW DELHI INDIA REGIONAL OFFICE 4-D MANDOVI APARTMENT AMBARI G.N.B. ROAD GUWAHATI-781001. 5:THE DIVISIONAL RAILWAY MANAGER (C) N. F. RAILWAY RANGIA DIVISION RANGIA DIST. KAMRUP (R) ASSAM.
6:THE SENIOR DIVISIONAL COMMERCIAL MANAGER RANGIA DIVISION RANGIA DIST. KAMRUP (R) ASSAM.
------------
Advocate for : MR T H HAZARIKA Advocate for : SC NF RLY appearing for THE UNION OF INDIA AND 5 ORS.
Linked Case : WP(C)/6204/2021 M/S JAYANTA KUMAR GHOSH OUTDOOR CATERING PRIVATE LTD. AND ANR.
HAVING ITS REGISTERED OFFICE AT 119/3 M.N.K. ROAD (GROUND FLOOR) BARAHNAGAR KOLKATA-700036 THROUGH ITS DIRECTORS AND SHAREHOLDER JAYANTA KUMAR GHOSH 2: JAYANTA KUMAR GHOSH S/O LATE BALARAM GHOSH NEAR OLD LOWER HAFLONG RAILWAY STATION P.O.-LOWER HAFLONG P.S.-HAFLONG Page No.# 8/26 DIST- DIMA HASO ASSAM PIN-7888819 VERSUS UNION OF INDIA AND 3 ORS. THROUGH THE SECRETARY MINISTRY OF RAILWAYS RAIL BHAWAN RAISINA ROAD NEW DELHI 2:THE GENERAL MANAGER NORTH EAST FRONTIER RAILWAY MALIGAON GUWAHATI-781011 3:THE CHIEF COMMERCIAL MANAGER (PM AND CATERING). NORTH EAST FRONTIER RAILWAY MALIGAON GUWAHATI-781011 4:THE DIVISIONAL RAILWAY MANAGER (CATERING) N.F. RAILWAY LUMDING ASSAM-782447 5:ASSISTANT COMMERCIAL MANAGER N. F. RAILWAY LUMDING
------------
Advocate for : MR A CHOWDHURY Advocate for : SC RAILWAY appearing for UNION OF INDIA AND 3 ORS.
Linked Case : WP(C)/7339/2018 RAM PRIT SAH AND 8 ORS. S/O. LT. ANUP PADA SAH R/O. RANGIA P.O. AND P.S. RANGIA DIST. KAMRUP (R) ASSAM-781354.
2: BIJAY KR. SAH S/O. LT. RAM CHANDRA SAH R/O. RANGIA P.O. AND P.S. RANGIA Page No.# 9/26 DIST. KAMRUP (R) ASSAM-781354.
3: SATYANARAYAN CHAUHAN S/O. LT. INDRAJEET CHAUHAN R/O. RANGIA P.O. AND P.S. RANGIA DIST. KAMRUP (R) ASSAM-781354.
4: SMT. PRIYABALA V.B. @ PRIYABALA D/O. LT. V. K. BALAKRISHNAN W/O. BIJESH KANAKACHARIE R/O. RANGIA P.O. AND P.S. RANGIA DIST. KAMRUP (R) ASSAM-781354.
5: SWAPAN BHOWMIK S/O. MANORANJAN BHOWMIK R/O. RANGIA P.O. AND P.S. RANGIA DIST. KAMRUP (R) ASSAM-781354.
6: MD. ABUL KHAYER S/O. LT. BHOBAN ALI R/O. RANGIA P.O. AND P.S. RANGIA DIST. KAMRUP (R) ASSAM-781354.
7: ABHIJIT GHOSH S/O. LT. PRAHAT CH. GHOSH R/O. RANGIA P.O. AND P.S. RANGIA DIST. KAMRUP (R) ASSAM-781354.
8: BIJOY KR. SINGH S/O. LT. RARI KANT SINGH R/O. RANGIA Page No.# 10/26 P.O. AND P.S. RANGIA DIST. KAMRUP (R) ASSAM-781354.
9: PRASHEN KR. DAS S/O. LT. KAMALA KANTA DAS R/O. NEAR RANGIA RAILWAY STATION WARD NO.7 P.O. AND P.S. RANGIA DIST. KAMRUP (R) ASSAM-781354.
VERSUS THE UNION OF INDIA AND 6 ORS. REP. BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF RAILWAYS RAIL BHAWAN NEW DELHI.
2:THE GENERAL MANAGER N.F. RAILWAY MALIGAON GUWAHATI-11.
3:INDIAN RAILWAY CATERING AND TOURISM CORPN. LTD.
NEW DELHI INDIA REP. BY THE CHAIRMAN AND MANAGING DIRECTOR REGIONAL OFFICE- 4-D MANDOVI APARTMENT AMBARI G.N.B. ROAD GUWAHATI-781001. 4:THE CHAIRMAN AND MANAGING DIRECTOR INDIAN RAILWAY CATERING AND TOURISM CORPN. LTD. NEW DELHI INDIA REGIONAL OFFICE- 4-D MANDOVI APARTMENT AMBARI G.N.B. ROAD GUWAHATI-781001. 5:THEDIVISIONAL RAILWAY MANAGER (C) N.F. RAILWAY RANGIA DIVISION RANGIA Page No.# 11/26 DIST. KAMRUP (R) ASSAM.
6:THE CHIEF COMMERCIAL MANAGER N. F. RAILWAY MALIGAON GUWAHATI-11 DIST. KAMRUP (M) ASSAM.
7:THE DIVISIONAL COMMERCIAL MANAGER RANGIA DIVISION RANGIA DIST. KAMRUP (R) ASSAM.
------------
Advocate for : MR. T H HAZARIKA Advocate for : SC NF RLY appearing for THE UNION OF INDIA AND 6 ORS.
Linked Case : WP(C)/6049/2021 JAYANTA DAS S/O. LT. KIRTI RANJAN DAS R/O. BHUTNATH ROAD BONGAIGAON P.O. AND DIST. BONGAIGAON ASSAM PIN-783380.
VERSUS THE UNION OF INDIA AND 5 ORS REP. BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF RAILWAYS RAIL BHAWAN NEW DELHI.
2:THE GENERAL MANAGER N. F. RAILWAY MALIGAON GUWAHATI-11.
3:INDIAN RAILWAY CATERING AND TOURISM CORPN. LTD. NEW DELHI Page No.# 12/26 INDIA REP. BY THE CHAIRMAN AND MANAGING DIRECTOR REGIONAL OFFICE- 4- D MANDOVI APARTMENT AMBARI G.N.B. ROAD GUWAHATI-781001. 4:THE CHAIRMAN AND MANAGING DIRECTOR INDIAN RAILWAY CATERING AND TOURIMS CORPORATION LTD. NEW DELHI INDIA REGIONAL OFFICE- 4-D MANDOVI APARTMENT AMBARI G.N.B. ROAD GUWAHATI-781001. 5:THE SENIOR DIVISIONAL COMMERCIAL MANAGER RANGIA DIVISION RANGIA DIST. KAMRUP (R) ASSAM.
6:THE DIVISIONAL COMMERCIAL MANAGER RANGIA DIVISION RANGIA DIST. KAMRUP (R) ASSAM.
------------
Advocate for : MR T H HAZARIKA Advocate for : SC RAILWAY appearing for THE UNION OF INDIA AND 5 ORS Linked Case : WP(C)/4138/2018 HALADHAR KALITA S/O LT. ANANTA RAM KALITA R/O VILL- AITHABOI CHANGSARI P.O. AND P.S. CHANGSARI DIST.KAMRUP (R) ASSAM PIN - 781101.
Page No.# 13/26 VERSUS THE UNION OF INDIA AND 7 ORS. REP. BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF RAILWAYS RAILWAY BHAWAN NEW DELHI.
2:THE GENERAL MANAGER N.F. RAILWAY MALIGAON GUWAHATI -11.
3:INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD. NEW DELHI INDIA REP. BY THE CHAIRMAN AND MANAGING DIRECTOR REGIONAL OFFICE - 4D MANDOVI APARTMENT AMBARI G.N.B. ROAD GUWAHATI - 781001. 4:THE CHAIRMAN AND MANAGING DIRECTOR INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD. NEW DELHI INDIA REGIONAL OFFICE- 4-D MANDOVI APARTMENT AMBARI G.N.B. ROAD GUWAHATI- 781001. 5:THE DIVISIONAL RAILWAY MANAGER (C) N.F. RAILWAY RANGIA DIVISION RANGIA DIST.KAMRUP (R) ASSAM 6:THE CHIEF COMMERCIAL MANAGER N.F. RAILWAY MALIGAON GUWAHATI -11 Page No.# 14/26 DIST. KAMRUP (M) ASSAM.
7:THE ADDL. GENERAL MANAGER INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD.
4-D MANDOVI APARTMENT AMBARI G.N.B. ROAD GUWAHATI - 781001. 8:THE DIVISIONAL COMMERCIAL MANAGER RANGIA DIVISION RANGIA DIST. KAMRUP (R) ASSAM.
------------
Advocate for : MR. T H HAZARIKA Advocate for : SC RAILWAY appearing for THE UNION OF INDIA AND 7 ORS.
Linked Case : WP(C)/6978/2021 HALADHAR KALITA C/O- LATE ANANTA RAM KALITA R/O- VILL- AITHABOI CHANGSARI PO AND PS- CHANGSARI DISTRICT- KAMRUP (R) ASSAM VERSUS THE UNION OF INDIA AND 4 ORS. REP BY THE SECRETARY TO THE GOVT OF INDIA MINISTRY OF RAILWAYS RAIL BHAWAN NEW DELHI 2:THE GENERAL MANAGER NF RAILWAY MALIGAON Page No.# 15/26 MALIGAON GHY-11 3:INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD. NEW DELHI INDIA REP BY THE CHAIRMAN AND MANAGING DIRECTOR REGIONAL OFFICE- 4-D MANDOVI APARTMENT AMBARI GNB ROAD GHY-781001 4:THE CHAIRMAN AND MANAGING DIRECTOR INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD NEW DELHI REGIONAL OFFICE- 4D MANDOVI APARTMENT AMBARI GNB ROAD GUWAHATI-781001 5:THE GROUP GENERAL MANAGER INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD EAST ZONE 3 KOLIAGHAT STREET GROUND FLOOR KOLKATA-700001
------------
Advocate for : MR T H HAZARIKA Advocate for : SC NF RLY appearing for THE UNION OF INDIA AND 4 ORS.
Linked Case : WP(C)/6385/2021 SRI ARUNAVA DAS AND 11 ORS S/O LATE HAJARI LAL DAS C/O LILA DAS BONGAIGAON ROAD OPPOSITE BONGAIGAON P.S. P.O. AND DIST. BONGAIGAON ASSAM PIN 783380 2: RANJIT GUPTA KANU S/O LATE RAMRATAN KANU @ RAMNACHATRA KANU RAMKRISHNA MISSION ROAD Page No.# 16/26 NEAR MANASHA MANDIR P.O. AND DIST. BONGAIGAON ASSAM PIN 783380 3: PIJUSH KANTI GUPTA S/O LATE PREM NATH GUPTA NATUNPARA COLLEGE ROAD P.O. AND DIST. BONGAIGAON ASSAM REPRESENTED BY HIS AUTHORIZED PERSON SRI PANKAJ KUMAR DAS AGE ABOUT 50 YEARS S/O LATE NONI GOPAL DAS R/O NATUN PARA P.O. AND DIST. BONGAIGAON PIN 783380 4: PRADIP GHOSH @ PRADIP KUMAR GHOSH S/O LATE PARESH CH. GHOSH R/O BABUPARA DIST. BONGAIGAON ASSAM PIN 783380 5: HARI MOHAN CHOUDHURY S/O LATE RAMESH CH. CHOUDHURY R/O CHOUDHURY BHAVAN NATUNPARA COLLEGE ROAD DIST. BONGAIGAON ASSAM PIN 783380 REPRESENTED BY HIS AUTHORIZED PERSON SRI BISWAJI BARMAN AGED ABOUT 39 YEARS S/O LATE MANYA RAM BARMAN R/O MISSION PARA NEW BONGAIGAON P.O. AND P.S. BONGAIGAON.
6: SMT. TARA MAHATO W/O LATE RAMNATH MAHATO R/O RLY QTR. NO. F-254-B HOSPITAL COLONY P.O. AND DIST. BONGAIGAON Page No.# 17/26 ASSAM REPRESENTED BY HIS AUTHORIZED PERSON SRI ASHOK KR. MAHATO AGED ABOUT 43 YEARS S/O LATE RAMNATH MAHATO R/O BHAOULA GURI WARD NO. 9 P.O. AND DIST. BONGAIGAON ASSAM PIN 783380 7: TAPASH NATH S/O LATE NAKULESWAR NATH R/O BHAKARIVITA BONGAIGAON P.O. AND DIST. BONGAIGAON ASSAM PIN 783380 8: RAM PIYARI DEVI W/O BHANU SAHANI R/O NEW BONGAIGAON TUNIA PAR BHAOULAGURI WARD NO. 9 P.O. AND DIST. BONGAIGAON PIN 783380 9: PRADIP KISHORIE BHATTACHARJEE S/O LATE P.K. BHATACHARJEE R/O WEST KHARABARI ROAD WARD NO. 2 JIBAN BISWAS SARAVI P.S. KOTWALI P.O. AND P.S. KOCHBIHAR WEST BENGAL REPRESENTED BY HIS AUTHORIZED PERSON SRI RAJIB DAS AGED ABOUT 34 YEARS S/O LATE UJJAL DAS R/O PAULPARA WARD NO. 9 P.O. AND DIST. BONGAIGAON ASSAM.
10: SMT. ILA BANERJEE W/O LATE DULAL CH. BANERJEE R/O BIRAPARA 1 GP P.S. JALPAIGURI P.O. BIRAPARA Page No.# 18/26 DIST. JALPAIGURI WEST BENGAL REPRESENTED BY HIS AUTHORIZED PERSON SRI MANIK DAS AGED ABOUT 43 YEARS S/O LATE HIRALAL DAS R/O NEW BONGAIGAON BHAOULAGURI DIST. BONGAIGAON PIN 783381 11: HARENDRA NATH DAS S/O LATE UPENDRA NATH DAS R/O EAST KHALISAMARI BHATIBARI JALPAIGURI WEST BENGAL DIST. ALIPUR PIN 736202 12: P. SURESH KUMAR S/O LATE E. PANKAJASON R/O 28/1399 PANKAJ KADAVANTHRA ERNAKULAM KERALA INDIA KOCHI 682020 REPRESENTED BY HIS AUTHORIZED PERSON SRI N. MURALI DHARAN AGED ABOUT 52 YEARS S/O LATE K.R. NARAYAN NAIR R/O NEW BONGAIGAON STATION ROAD P.O. NEW BONGAIGAON P.S. AND DIST. BONGAIGAON PIN 783381 VERSUS UNION Of INDIA AND 4 ORS REPRESENTED BY THE SECY. TO THE GOVT. OF INDIA MINISTRY OF RAILWAYS RAIL BHAWAN NEW DELHI.
2:THE GENERAL MANAGER N.F. RAILWAY MALIGAON Page No.# 19/26 GUWAHATI 11 3:THE CHIEF PUBLIC RELATIONS OFFICER (CPRO) N.F. RAILWAY MALIGAON GUWAHATI 11 4:THE DIVISIONAL RAILWAY MANAGER (C) N.F. RAILWAY RANGIA DIVISION RANGIA DIST. KAMRUP (R) ASSAM.
5:THE SENIOR DIVISIONAL COMMERCIAL MANAGER RANGIA DIVISION RANGIA DIST. KAMRUP (R) ASSAM PIN 781354
------------
Advocate for : MR T H HAZARIKA Advocate for : SC NF RLY appearing for UNION Of INDIA AND 4 ORS Linked Case : WP(C)/233/2019 K. U. UMESH AND 7 ORS. S/O- LATE K.N. UNNI RANGAPARA RAILWAY STATION DIST- SONITPUR ASSAM PIN- 784505 2: SUSHIL KUMAR SAH S/O- LATE RAGHU NATH SAH RESIDENT OF WARD NO. 2 RANGAPARA RAILWAY STATION DIST- SONITPUR ASSAM PIN- 784505.
3: BINDESHWAR YADAV SON OF GUNESHWAR YADAV RANGAPARA RAILWAY STATION DIST- SONITPUR ASSAM Page No.# 20/26 PIN- 784505.
4: BHOLA YADAV S/O LATE DEVNANDAN YADAV RANGAPARA RAILWAY STATION DIST- SONITPUR ASSAM PIN- 784505.
5: DEEPAK SAH SON OF NIRDHAN SAH RANGAPARA RAILWAY STATION DIST- SONITPUR ASSAM PIN- 784505.
6: OM PRAKASH SAH SON OF LATE RAM AYODHYA SAH RANGAPARA RAILWAY STATION DIST- SONITPUR ASSAM PIN- 784505.
7: VINOD KUMAR PANDEY SON OF SRI R.S. PANDEY WARD NO. 2 RANGAPARA RAILWAY STATION DIST- SONITPUR ASSAM PIN- 784505.
8: BIMAL GHOSH RESIDENT OF WARD NO. 4 RANGAPARA DIST- SONITPUR ASSAM PIN- 784505.
VERSUS THE UNION OF INDIA AND 6 ORS. REP. BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF RAILWAYS RAIL BHAWAN NEW DELHI- 110001.
2:GENERAL MANAGER N.F. RAILWAY MALIGAON Page No.# 21/26 GUWAHATI-11.
3:INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD. NEW DELHI INDIA. REPRESENTED BY THE CHAIRMAN AND MANAGING DIRECTOR REGIONAL OFFICE 4-D MANDOVI APARTMENT AMBARI G.N.B. ROAD GUWAHATI- 781001. 4:THE CHAIRMAN AND MANAGING DIRECTOR INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD. NEW DELHI INDIA REGIONAL OFFICE 4-D MANDOVI APARTMENT AMBARI G.N.B. ROAD GUWAHATI- 781001. 5:THE DIVISIONAL RAILWAY MANAGER (C) N.F. RAILWAY RANGIA DIVISION RANGIA DIST- KAMRUP ASSAM.
6:THE CHIEF COMMERCIAL MANAGER N.F. RAILWAY MALIGAON GUWAHATI-11 DIST.- KAMRUP(M) ASSAM.
7:THE DIVISIONAL COMMERCIAL MANAGER RANGIA DIVISION RANGIA DIST.- KAMRUP ASSAM.
------------
Advocate for : MR. M CHANDA Advocate for : SC NF RLY appearing for THE UNION OF INDIA AND 6 ORS.
Linked Case : Arb.A./21/2015 N.F. RAILWAY VENDING and CATERING CONTRACTORS ASSOCIATION LUMDING DIVISION REPRESENTED BY ITS SECY.
VERSUS Page No.# 22/26 THE UNION OF INDIA and ANR REPRESENTED BY THE GENERAL MANAGER N.F. RAILWAY MALIGAON GUWAHATI ASSAM.
2:DIVISIONAL RAILWAY MANAGER C N.F. RAILWAY LUMDING DIVISION LUMDING ASSAM.
------------
Advocate for : MS.M CHOUDHURY Advocate for : appearing for THE UNION OF INDIA and ANR Linked Case : I.A./2851/2015 N.F. RAILWAY VENDING and CATERING CONTRACTORS ASSOCIATION VERSUS THE UNION OF INDIA and ANR
------------
Advocate for : MR.N P DUWARAH Advocate for : appearing for THE UNION OF INDIA and ANR Linked Case : I.A.(Civil)/2133/2021 INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD. NEW DELHI INDIA REP. BY THE CHAIRMAN AND MANAGING DIRECTOR REGIONAL OFFICE - 4D Page No.# 23/26 MANDOVI APARTMENT AMBARI G.N.B. ROAD GUWAHATI - 781001.
2: THE CHAIRMAN AND MANAGING DIRECTOR INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD. NEW DELHI INDIA REGIONAL OFFICE- 4-D MANDOVI APARTMENT AMBARI G.N.B. ROAD GUWAHATI- 781001.
3: THE ADDL. GENERAL MANAGER INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD.
4-D MANDOVI APARTMENT AMBARI G.N.B. ROAD GUWAHATI - 781001. VERSUS HALADHAR KALITA NAD 5 ORS S/O LT. ANANTA RAM KALITA R/O VILL- AITHABOI CHANGSARI P.O. AND P.S. CHANGSARI DIST.KAMRUP (R) ASSAM PIN - 781101.
2:THE UNION OF INDIA REP. BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF RAILWAYS RAILWAY BHAWAN NEW DELHI 3:THE GENERAL MANAGER N.F. RAILWAY MALIGAON GUWAHATI -11.
4:THE DIVISIONAL RAILWAY MANAGER (C) Page No.# 24/26 N.F. RAILWAY RANGIA DIVISION RANGIA DIST.KAMRUP (R) ASSAM 5:THE CHIEF COMMERCIAL MANAGER N.F. RAILWAY MALIGAON GUWAHATI -11 DIST. KAMRUP (M) ASSAM.
6:THE DIVISIONAL COMMERCIAL MANAGER RANGIA DIVISION RANGIA DIST. KAMRUP (R) ASSAM.
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Advocate for : MR. N ANIX SINGH Advocate for : SC RAILWAY appearing for HALADHAR KALITA NAD 5 ORS Linked Case : WP(C)/6397/2021 AJAY GHOSH AND ANR S/O LATE SHANTI RANJAN GHOSH R/O RANGIA RAILWAY STATION ROAD WARD NO.1 P.O. AND P.S. RANGIA DIST. KAMRUP(R) ASSAM PIN 781354 2: GIAS UDDIN CHOUDHURY @ GIAS ALI @ GIAS ALI CHOUDHURY S/O LATE SAMIR ALI @ SAMIR ALI CHOUDHURY R/O RANGIA WARD NO.5 P.O. AND P.S. RANGIA DIST. KAMRUP(R) ASSAM PIN 781354 VERSUS Page No.# 25/26 THE UNION OF INDIA AND 4 ORS REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF RAILWAYS RAIL BHAWAN NEW DELHI 2:THE GENERAL MANAGER N.F. RAILWAY MALIGAON GUWAHATI-11 3:THE SENIOR DIVISIONAL COMMERICAL MANAGER N.F. RAILWAY RANGIA DIVISION DIST. KAMRUP(R) ASSAM 4:THE ASSTT. COMMERCIAL MANAGER N.F. RAILWAY RANGIA DIST. KAMRUP(R) ASSAM 5:THE STATION SUPERINTENDENT RANGIA RAILWAY STATION DIST. KAMRUP(R) ASSAM
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Advocate for : MR T H HAZARIKA Advocate for : SC NF RLY appearing for THE UNION OF INDIA AND 4 ORS BEFORE HON'BLE MR. JUSTICE MANASH RANJAN PATHAK 07.03.2022 Heard T. H. Hazarika, learned counsel for the petitioners and Mr. S. Nath, learned counsel for the petitioners in WP(C) No. 7167/2021 & WP(C) No. 233/2019. Also heard Mr. A. Barkataki, learned Standing Counsel, Railways in WP(C) Nos. 1636/2019; Mr. B. K. Das, Standing Counsel, Railways in WP(C) Nos. 7339/2018; 6049/2021 & 6204/2021; Mr. B. Sarma, learned Standing Counsel, Railways in WP(C) No. 7167/2021 and Mr. N. A. Singh, Page No.# 26/26 learned Standing Counsel, IRCTC.
As agreed by the petitioners and the respondents in the Railways, list these matters on 29.03.2022.
Till then (i.e., 29.03.2022), the interim order passed earlier in WP(C) No. 4138/2018, WP(C) No. 7339/2018, WP(C) No. 233/2019, WP(C) No. 1636/2019, WP(C) No. 6049/2021, WP(C) No. 6204/2021, WP(C) No. 6385/2021, WP(C) No. 6940/2021 and WP(C) No. 6978/2021, shall remain in force.
JUDGE Comparing Assistant