Bombay High Court
The Education Officer (Secondary, ... vs The State Of Maharashtra Through ... on 19 October, 2018
Bench: B.R. Gavai, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CA IN OTH.(MCA/TXA/CA/FERA) STAMP NO. 16184 OF 2018
In
REJECTED CASE 1512 OF 2017
The Education Officer (secondary) Zilla Parishad ....Applicant
V/S
The State Of Maharashtra Through Secretary ....Respondent
And Anr WITH CA IN OTH.(MCA/TXA/CA/FERA) STAMP NO. 16120 OF 2018 In REJECTED CASE 1663 OF 2017 The Education Officer(secondary) ....Applicant V/S Mrs. Thonge S.n. And Ors. ....Respondent WITH CA IN OTH.(MCA/TXA/CA/FERA) STAMP NO. 16066 OF 2018 In REJECTED CASE 1664 OF 2017 The Education Officer(secondary) ....Applicant V/S Shri. Jadhav D.a. & Ors. ....Respondent WITH CA IN OTH.(MCA/TXA/CA/FERA) STAMP NO. 16180 OF 2018 In REJECTED CASE 239 OF 2017 Page 1/4 ::: Uploaded on - 20/10/2018 ::: Downloaded on - 22/10/2018 01:30:03 ::: The Education Officer (secondary, Zilla ....Applicant Parishad) V/S The State Of Maharashtra Through Secretary ....Respondent And Anr WITH CA IN OTH.(MCA/TXA/CA/FERA) STAMP NO. 16121 OF 2018 In REJECTED CASE 230 OF 2017 The Education Officer(secondary) ....Applicant V/S Head Master, Mungshi Vidyalaya ....Respondent WITH CA IN OTH.(MCA/TXA/CA/FERA) STAMP NO. 16045 OF 2018 In REJECTED CASE 228 OF 2017 The Education Officer(secondary) ....Applicant V/S Mrs. Bhad S. P. And Ors ....Respondent WITH CA IN OTH.(MCA/TXA/CA/FERA) STAMP NO. 16182 OF 2018 In REJECTED CASE 231 OF 2017 The Education Officer (secondary) Zilla Parishad ....Applicant V/S The State Of Maharashtra Through Secretary ....Respondent And Anr WITH Page 2/4 ::: Uploaded on - 20/10/2018 ::: Downloaded on - 22/10/2018 01:30:03 ::: CA IN OTH.(MCA/TXA/CA/FERA) STAMP NO. 16118 OF 2018 In REJECTED CASE 1330 OF 2017 The Education Officer(secondary) ....Applicant V/S Shri Patil S.s. And Ors ....Respondent WITH CA IN OTH.(MCA/TXA/CA/FERA) STAMP NO. 16115 OF 2018 In REJECTED CASE 1662 OF 2017 The Education Officer(secondary) ....Applicant V/S Gaikwad M.n. And Ors. ....Respondent WITH CA IN OTH.(MCA/TXA/CA/FERA) STAMP NO. 16110 OF 2018 In REJECTED CASE 1657 OF 2017 The Education Officer(secondary) ....Applicant V/S Head Master ....Respondent CORAM : B.R. GAVAI & M. S. KARNIK, JJ DATE : 19th October, 2018 Page 3/4 ::: Uploaded on - 20/10/2018 ::: Downloaded on - 22/10/2018 01:30:03 ::: P.C. :
Due to paucity of time, the matter is adjourned. Stand over to 18/12/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 20/10/2018 ::: Downloaded on - 22/10/2018 01:30:03 :::