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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1) in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

(1)Non-official members of the State Coordination Committee, resident of the place of meeting, shall be paid daily allowance as admissible to a Grade-1 officer of the State Government for each day of the actual meeting of the State Coordination Committee as per the State Government rules.