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State of Karnataka - Section

Section 9 in The Karnataka Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Special Provisions) Act, 2007

9. Repeal and Savings.

(1)The Karnataka Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Special Provisions) Ordinance, 2007 (Karnataka Ordinance 1 of 2007) is hereby repealed.
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