Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act] State of West Bengal - Subsection Section 66(2)(e) in Purba Medinipur University Act, 2017 (e)the Secretary. Finance Department Government of West Bengal or his nominee not below the rank of Joint Secretary to the Government of West Bengal;