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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(3) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(3)The expenses of publication under sub-rule (1) [for the copies of the Notification] [Substituted for the words 'of copies of the notification 'by Haryana Notification No. 1452-Agri.S.(1)-96/1183 dated 15.5.1996.] issued under section 6 shall be met out of the Marketing Development Fund.