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Union of India - Section

Section 149 in The Sikh Gurdwaras Act, 1925

149. Prohibition of public meetings on the Election day.

(1)No person shall convene, hold or attend any public meeting within any constituency on the date or dates on which a poll is taken for an election in that constituency.
(2)Any person who cantravenes the provisions of sub-section (1) shall be punishable with fine which may extend to two hundred and fifty rupees.