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Union of India - Section

Section 79 in Paradip Port Rules, 1966

79. Fires and lights

(a)No vessels shall be fumigated except at a place appointed by the Deputy Conservator for the purpose.
(b)Pitch or dammer shall not be heated no board vessels within the port; but in bost alongside or astern, nor shall spirts be drawn off on board such vessels by candle or other unprotected artificial lights.
(c)Vessels while loading cotton, shall not have any unprotected lights in the hold.
(d)When gunpowder, ammunition or other explosives exceeding 45 Kgs. (100lb.) in weight are being shipped on or discharge from, any vessel within the limits of the port, no fires, lights or smoking shall be permitted on board, except as provided in the Explosives Rules, 1940.