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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Uttarakhand - Subsection

Section 13(1)(j) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016

(j)to exercise such other powers as may be necessary for carrying out the purposes of this Act or any rules made there under.