Section 82(2)(c) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Odisha - Subsection

Section 82(2)(c) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(c)The following corrections have been made by the Election Officer of his own motion in the roll for the electoral Ward No.....of.........Municipality/N.A.C./Corporation.

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State of Odisha - Subsection

Section 82(2)(c) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994