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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Jharkhand - Subsection

Section 23(14) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(14)The process for selection of Foster family or Group foster setting shall be notified by the State Government. Till the time State Government does not notify the guidelines for foster care, central model guidelines will be considered as guidelines for the state.