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State of Punjab - Section

Section 27 in The Punjab e-Stamp Rules, 2014

27. Size of paper and printed area of e-Stamp Certificate.

- The e-Stamp Certificate, as provided in clause (1) of sub-rule (1) of rule 10, shall be printed or generated on A4 or Legal Size Paper with appropriate margins or such other size or margin paper, as may be determined by the Chief Controlling Authority.