Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 27A] [Entire Act] Union of India - Subsection Section 27A(2) in The Consumer Protection Act, 1986 (2)Except as aforesaid, no appeal shall lie to any court from any order of a District Forum or a State Commission or the National Commission.