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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(2) in The Maharashtra Habitual Offenders Rules, 1960

(2)Such offender shall, at every place where he halts for the night, notify to the village Police Patel or in the case of a town to the Officer-in-charge of the Police Station his arrival at and departure from that place as also the place to which he next intends to proceed and halt for the night.