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[Cites 0, Cited by 0] [Section 3] [Entire Act]

UT Chandigarh - Subsection

Section 3(2) in The Chandigarh (Delegation of Powers) Act, 1987

(2)The Administrator may transfer any appeal or application for revision or any other matter pending before him for disposal to an officer or other authority competent under sub-section (1) to dispose of the same.