Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 145] [Entire Act] Madras Presidency - Subsection Section 145(11) in Madras Estates Land Act, 1908 (11)The provisions of this section shall apply to the partition of a holding among the co-sharers as if it were a transfer.]
