State Consumer Disputes Redressal Commission
Smt. Raman Devi vs Siddhu Defence Academy on 2 January, 2023
Cause Title/Judgement-Entry STATE CONSUMER DISPUTES REDRESSAL COMMISSION,UTTARAKHAND 23/16, Circular Road, Dalanwala, Dehradun, Uttarakhand 248001 Dehradun-248001 Final Order First Appeal No. A/168/2018 ( Date of Filing : 12 Nov 2018 ) (Arisen out of Order Dated 11/09/2018 in Case No. 83/2017 of District Dehradun) 1. Smt. Raman Devi w/o M.S. Sikarwar through Virender Raturi Prem Gali Raiwala,Dehradun Dehradun Uttarakhand ...........Appellant(s) Versus 1. Siddhu Defence Academy near Balmiki Mandir Karnapur Rispana Nadi,Dehradun through its Manager. Dehradun Uttarakhand ...........Respondent(s) BEFORE: HON'BLE MS. Kumkum Rani PRESIDING MEMBER HON'BLE MR. B. S. Manral MEMBER PRESENT: Dated : 02 Jan 2023 Final Order / Judgement Order Passed Today none has appeared on behalf of any of the party inspite of several calls.
The court notice sent through the speed post to Smt. Raman Devi (appellant) is returned unserved with the report of postal department that on the given address none is traceable.
As per the above report, appellant is not traceable.
Hence, in the absence of the appellant, the appeal is hereby dismissed. No order as to costs.
File be consigned to the record room alongwith copy of this order. The copy of this order be sent to the District Commission concerned for perusal and necessary information. [HON'BLE MS. Kumkum Rani] PRESIDING MEMBER [HON'BLE MR. B. S. Manral] MEMBER