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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Maharashtra - Subsection

Section 70(k) in The Maharashtra Tenancy and Agricultural Lands Act, 1948

(k)to determine the cost of repairing protective bunds under section 23;
(kk)[ to hold an inquiry and restore possession of land under sub-section (1B) of section 32] [Clause (kk) was inserted by Maharashtra 49 of 1969, Section 2, Schedule.];