Allahabad High Court
Sadhana Nayak vs Praveer Kumar, Chirman Upsssc And ... on 16 January, 2025
Author: Salil Kumar Rai
Bench: Salil Kumar Rai
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2025:AHC:7515 Court No. - 1 Case :- CONTEMPT APPLICATION (CIVIL) No. - 8559 of 2023 Applicant :- Sadhana Nayak Opposite Party :- Praveer Kumar, Chirman Upsssc And Another Counsel for Applicant :- Krishna Mohan Misra Counsel for Opposite Party :- Siddharth Singhal Hon'ble Salil Kumar Rai,J.
List has been revised. No one appears for the applicant.
It appears that the order of this Court has already been complied with or the applicant has lost interest in prosecuting the matter.
It would serve no useful purpose to keep the application pending.
The application is dismissed. The notice is discharged.
Order Date :- 16.1.2025 IB