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[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(7)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)the non-proprietary names of drugs shall be written in full before the usage of any abbreviation in the patient's medical record; and