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Supreme Court - Daily Orders

The M.P. Public Service Commission vs Deepak Singhal on 9 October, 2017

Bench: Arun Mishra, Mohan M. Shantanagoudar

     ITEM NO.19                              COURT NO.8                  SECTION IV-A

                                  S U P R E M E C O U R T O F        I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).19670/2017

     (Arising out of impugned final judgment and order dated 01-05-2017
     in WA No.211/2017 passed by the High Court Of M.P. At Indore)

     THE M.P. PUBLIC SERVICE COMMISSION                                   Petitioner(s)

                                                    VERSUS

     DEEPAK SINGHAL & ANR.                                                Respondent(s)
     (With appln.(s) for exemption from filing O.T.)

     WITH SLP(C) Nos.19688-19689/2017 (IV-A)

     Date : 09-10-2017 These matters were called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE ARUN MISHRA
                            HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR


     For Petitioner(s)                Mr. Siddharth Shukla,Adv.
                                      For Mr. Farrukh Rasheed,AOR

     For Respondent(s)                Mr.   Ankur Mody,Adv.
                                      Ms.   Siddhi Padia,Adv.
                                      Ms.   Niranjan Kaur,Adv.
                                      Mr.   Pankaj Gupta,Adv.
                                      For   Mr. M.P. Shorawala,AOR

                             UPON hearing the counsel the Court made the following
                                                O R D E R

As prayed for in the letter, list on 13.10.2017. The case will not be adjourned any further.




                         (Sarita Purohit)                 (Tapan Kumar Chakraborty)
                            Court master                        Branch Officer


Signature Not Verified

Digitally signed by
SARITA PUROHIT
Date: 2017.10.10
17:52:16 IST
Reason: