Supreme Court - Daily Orders
The M.P. Public Service Commission vs Deepak Singhal on 9 October, 2017
Bench: Arun Mishra, Mohan M. Shantanagoudar
ITEM NO.19 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).19670/2017
(Arising out of impugned final judgment and order dated 01-05-2017
in WA No.211/2017 passed by the High Court Of M.P. At Indore)
THE M.P. PUBLIC SERVICE COMMISSION Petitioner(s)
VERSUS
DEEPAK SINGHAL & ANR. Respondent(s)
(With appln.(s) for exemption from filing O.T.)
WITH SLP(C) Nos.19688-19689/2017 (IV-A)
Date : 09-10-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. Siddharth Shukla,Adv.
For Mr. Farrukh Rasheed,AOR
For Respondent(s) Mr. Ankur Mody,Adv.
Ms. Siddhi Padia,Adv.
Ms. Niranjan Kaur,Adv.
Mr. Pankaj Gupta,Adv.
For Mr. M.P. Shorawala,AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed for in the letter, list on 13.10.2017. The case will not be adjourned any further.
(Sarita Purohit) (Tapan Kumar Chakraborty)
Court master Branch Officer
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date: 2017.10.10
17:52:16 IST
Reason: