Uttarakhand High Court
Raghubar Datt Gaur vs Chandra Singh Gwal & Another on 9 October, 2014
Author: Alok Singh
Bench: Alok Singh
CLCON No. 140 of 2014 Hon'ble Alok Singh, J.
Mr. Anup Kumar Verma, Advocate for the applicant.
Mr. Chetan Joshi, Brief Holder for the opposite parties. Learned counsel for the applicant seeks and is granted three weeks time to file rejoinder affidavit. (Alok Singh, J.) Dated 09.10.2014 Shiv