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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(ii) in Andhra Pradesh Private Minority (Aided/Unaided) Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

(ii)Subsequently, a notification is to be issued by the management in the local newspapers (at least in two Newspapers) duly mentioning the number of seats available methodology wise inviting applications from the candidates eligible and qualified in Ed.CET/Ed.CET-AC as per the option already exercised. Copies of notification should be submitted to the District Educational Officer concerned.