Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Punjab - Subsection Section 49(b) in The Punjab Courts Act, 1918 (b)In section 99 (1) of the Punjab Tenancy Act, 1887 "District Judge" shall be substituted for "Divisional Court".
