Calcutta High Court (Appellete Side)
Saddan Khan & Anr vs Ariff Rahman & Ors on 3 May, 2018
Author: Patherya
Bench: Patherya
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sandip
F.A.T. 629 of 2017
Ct. 08 +
03.05.18 CAN 11211 of 2017
Saddan Khan & Anr.
Versus
Ariff Rahman & Ors.
Mr. Ashish Bagchi, Sr. Adv.,
Mr. Imtiaz Belal ... for the appellants.
Mr. Tarique Quasimuddin,
Ms. Sanchita Chaudhuri,
Mr. Abbas Ibrahim Khan ... for the respondents/plaintiffs.
All that needs to be addressed is the evidence and the documents exhibited by the plaintiffs/respondents. It is for this reason that the matter is to appear on 10th May, 2018.
Matter to appear in the list on 10th May, 2018. Urgent Photostat certified copy of this order, if applied for, be given to the parties on usual undertakings.
(Patherya, J.) (Biswajit Basu, J.) 2 3