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Delhi High Court - Orders

Smt. Veena Kumar & Others vs Shri Brij Lal Khanna & Others on 18 January, 2024

Author: Neena Bansal Krishna

Bench: Neena Bansal Krishna

                                    $~12 & 13
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(OS) 1503/2009, I.A. 10474/2009
                                                SMT. VEENA KUMAR & OTHERS                                                      ..... Plaintiffs
                                                               Through: Mr. Bhardwaj S. Iyengar, Advocate.
                                                               versus
                                                SHRI BRIJ LAL KHANNA & OTHERS             ..... Defendants
                                                                                      Through:                Mr. Subhash Chandran, K.R.,
                                                                                                              Advocate.
                                                                                                              Mr. Anil Sharma and Mr. Pramod
                                                                                                              Singh, Advocates for D2 & D3.
                                    13
                                    +           TEST.CAS. 2/2011, I.A. 14329/2013, I.A. 10229/2016, I.A.
                                                15108/2018

                                                MADAN GOPAL KHANNA                                                             ..... Petitioner
                                                                                      Through:                Mr. Anil Sharma and Mr. Pramod
                                                                                                              Singh, Advocates.
                                                                                      versus
                                                STATE & ORS                                                                     ..... Respondents
                                                                                      Through:                Mr. Bhardwaj S. Iyengar, Advocate.
                                                                                                              Mr. Subhash Chandran, K.R.,
                                                                                                              Advocate.
                                                CORAM:
                                                HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                              ORDER

% 18.01.2024 I.A. 9919/2022 (under Section 45 of the Indian Evidence Act filed by the plaintiff in respect of Will(s) dated 15.12.1999 and 20.06.2008)

1. The present application has been filed on behalf of the petitioner seeking direction for examination of the two impugned wills by the Forensic Science Laboratory, Government of India.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/01/2024 at 22:32:45

2. After some submissions, learned counsel for the petitioner seeks permission to withdraw this application to file a fresh application for examination of the hand-writing expert in respect of the authenticity of the signatures/thumb impression on the Will(s) dated 15.12.1999 and 20.06.2008.

3. In view of the submissions made, the application is permitted to be withdrawn with liberty as prayed.

4. The parties to appear before the learned Joint Registrar for recording of evidence on 06.03.2024.

NEENA BANSAL KRISHNA, J JANUARY 18, 2024/RS This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/01/2024 at 22:32:45