Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(7) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(7)The Authority may specify the form and manner of modification, updation or revision of the standard operating procedure.