Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Goa - Subsection Section 62(6) in Goa Prisons Rules, 2006 (6)The names of en-route prisoners, both convicted and under-trials shall be entered in Admission Register as in Form No. VI and Register of Under-trial Prisoners as in Form No.VII of the prison in which they stop en route.
