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State of Uttar Pradesh - Section

Section 6 in The U.P. Secondary Education Services Commission First Regulations, 1983

6. Delegation of Power : Sections 29 and 34

. - [The power of general superintendence and direction over the business transacted by, or in the Commission, including the power with regard to the expenditure in connection with the maintenance of the office and internal administration of the Commission is delegated to the Chairman, and the Chairman may exercise such power or any of the powers either himself or, subject to his overall superintendence and direction, through any other member or the officer of the Commission.] [Substituted by Notification No. S.E.C./1/Adhi-8(1)83-84, dated 6.7.1983.]