Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 307] [Entire Act] State of Chattisgarh - Subsection Section 307(c) in High Court of Chhattisgarh Rules, 2005 (c)couched in proper language, and in conformity with Sections 81, 82 and 83 of the Representation of the People Act, 1951.
