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State of Jharkhand - Section

Section 5 in Bihar Corneal Grafting Act, 1960

5. Person entrusted with the body only for cremation, etc., not to give authority.

- No authority for the removal of eyes shall be given under Section 3 in respect of the body of a deceased person by a person entrusted by another person with the body of a deceased person for the purpose only of its burial or cremation.