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State of Andhra Pradesh - Section

Section 54 in Reductions and Remissions (Andhra Pradesh)

54.

Mortgage-deed securing the repayment of a loan advanced or to be advanced under the Madras State Aid to Industries Act, 1922 (Madras Act V of 1923) to a cottage industrialist or owner of a small concern, the capital outlay of which does not exceed one thousand rupees.