Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in Rajasthan Land Revenue Act 1956

(2)In addition to the powers mentioned in sub-section (1), the Board shall exercise such other powers and perform such other duties as may from time to time be entrusted to it by the State Government or as are conferred or imposed on the Board by or under this Act or any other law for the time being in force.