Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 20 in Aligarh Muslim University Act, 1920 20. The Pro-Vice-Chancellor. Rep.by the Aligarh Muslim University (Amendment) Act 945 (11 of 1945), s.3 (with effect from 4-9-1945)
