Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4B] [Entire Act] State of Kerala - Subsection Section 4B(d) in Kerala General Sales Tax Rules, 1963 (d)he shall be sound health and active habits and free from any bodily defect or infirmity which renders him unfit for such appointment;
