Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

Greater Bengaluru City Corporation -

Section 15(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)The Electoral Registration Officer may, subject to such restriction asmay be prescribed, depute competent teachers including those of aided schools orGovernment employees or employees of local authorities, to prepare and revise