Madhya Pradesh High Court
Sugrib Singh Bhadoria vs State Of M.P. on 12 December, 2025
1 WP-6053-2012
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 6053 of 2012
(SUGRIB SINGH BHADORIA Vs STATE OF M.P. )
Dated : 12-12-2025
Shri S.P.Sharma - learned counsel for petitioner.
Shri B.M. Patel - learned Government Advocate for respondents/State.
As prayed by learned counsel for petitioner, list the matter in the next week.
(ANAND SINGH BAHRAWAT) JUDGE Ahmad Signature Not Verified Signed by: MOHD AHMAD Signing time: 12/15/2025 11:09:09 AM