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[Cites 0, Cited by 2] [Entire Act]

State of Kerala - Section

Section 80 in Kerala Panchayat Raj Act, 1994

80. Declaration of results.

- When the counting of the votes has been completed, the returning officer shall, in the absence of any direction by the State Election Commission to the contrary, forthwith declare the result of the election in the manner provided by this Act or the rules made there under.